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SEBI Directs Brokers, Depository Participants to Submit Reports on Cyber-Attacks - (16 Oct 2019)

CAPITAL MARKET

Securities and Exchange Board of India has directed the stock brokers and depository participants to submit quarterly reports, containing information on cyber-attacks and threats experienced by them, in 15 days after the end of the quarter. For the quarter ending on September 30, 2019, quarterly reports need to be submitted not later than November 30 in a specified format.

Tags : SEBI   CYBER ATTACKS  

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