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Kerala High Court Issues Notice to Malayalam Actor Mohanlal for Possession of Elephant Tusks - (16 Oct 2019)

ENVIRONMENT

Kerala High Court has issued a notice to superstar Mohanlal on a petition that the permission granted to him to keep elephant tusks should be cancelled. The Court after hearing the petition filed by a former Forest Service official ordered the notice to be served to the superstar and posted the case for further hearing.

Tags : KERALA HIGH COURT   ELEPHANT TUSKS  

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