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Telangana High Court Directs Transport Workers to Call of Strike, Sit for Talks with State Government - (16 Oct 2019)

CIVIL

Telangana High Court has directed the striking state transport employees to call off their agitation and sit for talks with the State Government. The court asked the State Government to appoint a full-time managing director of the Telangana State Road Transport Corporation and submit the report on negotiations.

Tags : TELANGANA HIGH COURT   STRIKE  

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