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Stubble Burning: NGT Asks for Action Taken Report from Uttar Pradesh, Haryana and Punjab - (15 Oct 2019)

ENVIRONMENT

National Green Tribunal has sought Action Taken Report from Uttar Pradesh, Haryana and Punjab, besides asking the State Governments to designate concerned officers accountable for it while being concerned over rising incidents of stubble burning despite a ban by the Government.

Tags : NGT   STUBBLE BURNING  

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