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Supreme Court Seeks Centre's Reply on PIL to Formulate Uniform Format to Ascertain Maintenance - (15 Oct 2019)

FAMILY

Supreme Court has sought the Centre's reply on a plea seeking directions for formulating a uniform format for disclosing information by husband and wife before the Family Court for granting maintenance in matrimonial disputes. The Court issued notices to the Ministry of Social Justice, Ministry of Women and Child Development and National Legal Services Authority while tagging the matter with a similar petition.

Tags : SUPREME COURT   MAINTENANCE  

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