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Delhi High Court Drops Contempt Case Against Tamil Magazine Editor - (15 Oct 2019)

CONTEMPT OF COURT

Delhi High Court has dropped a contempt case against Swaminathan Gurumurthy, the editor of Tamil magazine Thuglak, for having retweeted an article alleging bias by a judge of the Court. The proceedings were closed after Gurumurthy agreed before the Court to retweet the apology of the author, who had earlier written the offensive article.

Tags : DELHI HIGH COURT   TAMIL MAGAZINE EDITOR  

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