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NCLAT Halts Bhushan Power Sale to JSW Steel - (15 Oct 2019)

COMPANY

National Company Law Appellate Tribunal has directed the Enforcement Directorate to release the attached properties of Bhushan Power and Steel and directed the agency not to attach any further assets without its permission. The Tribunal also put the Rs 19,700-crore payout by the JSW Steel to buy the debt-ridden company on hold till further orders.

Tags : NCLAT   BHUSHAN POWER  

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