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Telangana High Court Seeks Explanation from State, ‘Why Demolish Newer Secretariat Buildings? - (15 Oct 2019)

CIVIL

Telangana High Court has directed the State Government to explain as to why it wanted to demolish the existing secretariat buildings, including those that were constructed a decade ago. The Court opined that the State Cabinet decided to demolish the said buildings even before the Government’s technical committee has submitted its report on the buildings.

Tags : TELANGANA HIGH COURT   SECRETARIAT BUILDINGS  

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