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Ayodhya Case: SC Directs UP Govt to Provide Security to UP Waqf Board Chief Ahead of Ayodhya Hearing - (15 Oct 2019)

CIVIL

Supreme Court has directed the Uttar Pradesh Government to provide security "forthwith" to the UP Sunni Central Board of Wakf Chairperson Zafar Ahmed Farooqui as he apprehended threat to his life. The Court took note of the communication addressed to it by a member of the mediation committee that Farooqui has informed him about the threat to his life.

Tags : SC   AYODHYA CASE  

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