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Bombay HC Directs Police to Probe Alleged Scam by Sitting Minister in Farmer Loan Waiver Scheme - (14 Oct 2019)

CRIMINAL

Bombay High Court has directed the police to register a case and investigate allegations against the management of a sugar factory in Ahmednagar, which is run by Radhakrishna Vikhe Patil, State Cabinet Minister for housing for allegedly diverting funds procured as a result of a farmer loan waiver scheme floated by the State Government.

Tags : BOMBAY HC   FARMER LOAN  

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