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Punjab & Haryana High Court Directs States to Decide on Linking Aadhaar with Property Transactions - (14 Oct 2019)

CIVIL

Punjab and Haryana High Court has directed the Union Government and the two State Governments to take a decision on linking the Aadhaar card with all property transactions by October 31. The order by a division bench came on a Public Interest Litigation that demands identification of properties made in another person's name.

Tags : PUNJAB & HARYANA HIGH COURT   AADHAAR  

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