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Karnataka High Court Levies Fine of Rs 1 Lakh on Bengaluru Police for FIRs on Troll Page Admin - (14 Oct 2019)

CRIMINAL

Karnataka High Court has imposed a fine of Rs 1 lakh that would be recovered from the police officers responsible for the two FIRs against the admin of a Facebook troll page for trolling the family members of HD Deve Gowda and HD Kumaraswamy.

Tags : KARNATAKA HIGH COURT   TROLL PAGE ADMIN  

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