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NGT Rejects Plea Seeking Review of Order Denying Permission for Registration of SPG's Diesel Vehicles - (14 Oct 2019)

ENVIRONMENT

National Green Tribunal (NGT) has rejected a plea seeking review of its order refusing permission for registration of diesel vehicles of the Special Protection Group (SPG). The Court said the permission cannot be granted in view of the Supreme Court order that no new diesel vehicles can be registered in Delhi.

Tags : NGT   DIESEL VEHICLES  

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