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NGT Permits 3 Dozen Tanneries to Operate - (22 Dec 2015)

National Green Tribunal (NGT) has allowed around 3 dozen tanneries of Kanpur to operate. The tribunal granted conditional permission to industrial units and asked them that they would be subject to inspection of pollution control board for compliance of orders issued.

Tags : NATIONAL GREEN TRIBUNAL   TANNERIES OF KANPUR  

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