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NGT Orders Inspection of Petrol Pumps over Fuel Adulteration - (22 Dec 2015)

National Green Tribunal (NGT) has issued notices to Delhi Govt., Centre, Indian Oil Corporation, Bharat Petroleum Corporation, Hindustan Petroleum Corporation and others, against alleged adulteration of petrol and diesel at fuel stations and also directed inspection of petrol pumps across Delhi-NCR.

Tags : NGT   FUEL ADULTERATION  

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