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NCDRC Directs School to Pay Rs. 50,000 to Ex Student for Non-Issuance of Transfer Certificate on Time - (11 Oct 2019)

CONSUMER

National Consumer Disputes Redressal Commission has come down heavily on Doon Valley International Public School, Himachal Pradesh, for not issuing transfer certificate on time to a class IX student who lost an academic year due to the delay, and directed it to pay Rs 50,000 to her.

Tags : NCDRC   TRANSFER CERTIFICATE  

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