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Daiichi Sanyko Case: Delhi High Court Orders 55 Entities to Pay Back Singh Brothers - (11 Oct 2019)

CIVIL

Delhi High Court has directed 55 entities to deposit the amount they owe to RHC Holdings Pvt Ltd with the Registrar General of the Court within 30 days in connection with the payment of arbitration award related to the Daiichi Sankyo case. These entities include Radha Soami Satsang Beas head Gurinder Singh Dhillon and his family members.

Tags : DELHI HIGH COURT   DAIICHI SANYKO CASE  

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