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SAT Reduces Market Ban on Inventure Growth - (11 Oct 2019)

CAPITAL MARKET

Securities Appellate Tribunal has reduced the market ban period on Inventure Growth and Securities to three years as well as set aside restrictions on certain directors of the company in a matter related to furnishing of false information in Initial Public Offer documents. In August, Securities and Exchange Board of India had barred the company and all its directors from the securities market for four years.

Tags : SAT   MARKET BAN  

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