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Kerala High Court Directs Ernakulam District Authorities to Hand Over Church Key to Orthodox Faction - (11 Oct 2019)

CIVIL

Kerala High Court has directed the Ernakulam district administration to hand over the key of a church in nearby Piravom to the orthodox faction. The Court also directed the police to continue providing protection to the church known as Piravom Valiyapalli, doors of which were thrown open to orthodox faction recently for conducting holy mass.

Tags : KERALA HIGH COURT   CHURCH KEY  

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