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Kerala High Court Directs KSRTC to Reinstate Conductor who Criticised CM - (10 Oct 2019)

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Kerala High Court has directed the Kerala State Road Transport Corporation (KSRTC) to reinstate a conductor who was suspended for circulating derogatory remarks against Chief Minister Pinarayi Vijayan through WhatsApp. The Court issued the order on a petition filed by S Prasanth, a conductor at the Parasala depot who was under suspension since May 10.

Tags : KERALA HIGH COURT   CONDUCTOR  

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