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Delhi High Court has Jurisdiction on Case of Any State - (10 Oct 2019)

CIVIL

Delhi High Court has directed the Union Jalshakti Ministry to consider the Writ Petition on illegalities and corruption in execution of the under-construction Polavaram multi-purpose project on the Godavari river. The Court dismissed a plea of a lawyer of the Centre that the project is located in Andhra Pradesh and so Delhi High Court has no jurisdiction to issue such an order.

Tags : DELHI HIGH COURT   JURISDICTION  

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