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PFRDA Switches to PAN for Online Enrolment Under NPS Scheme - (21 Dec 2015)

Pension Fund Regulatory and Development Authority of India (PFRDA) has started using PAN instead of Aadhaar for validation of new customers who can now be registered online under the National Pension System (NPS) scheme.

Tags : PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY OF INDIA   NATIONAL PENSION SYSTEM (NPS) SCHEME  

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