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District Forum Directs SBI to Pay Rs. 1 Lakh to Customer for Wrongly Debiting his Account - (09 Oct 2019)

CONSUMER

District Consumer Disputes Redressal Forum, Hyderabad has directed the State Bank of India (SBI) to pay compensation and litigation costs worth Rs 1 lakh to its customer for debiting his account despite failure of his ATM transaction.

Tags : DISTRICT FORUM   SBI  

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