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Indian Patent Office Rejects TVS Motor Company's Two-Stroke Engine Patent Application - (09 Oct 2019)

INTELLECTUAL PROPERTY RIGHTS

Indian Patent Office has rejected the application of TVS Motor Company, maker of two-wheelers and three wheelers for a patent on a new two-stroke internal combustion engine. It had claimed this would pollute less, with better fuel efficiency.

Tags : INDIAN PATENT OFFICE   TVS MOTOR  

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