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CCI Gives Approval under Green Channel Route for Essel MF Acquisition by Sachin Bansal's BAC - (09 Oct 2019)

MRTP/ COMPETITION LAWS

Competition Commission of India (CCI) has given its approval under the 'green channel' route to acquisition of Essel Mutual Fund by a Sachin Bansal-owned entity. This is the first clearance under the 'green channel' route, a speedier approval mechanism put in place by the CCI.

Tags : CCI   GREEN CHANNEL ROUTE  

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