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Madras High Court Orders Enquiry Against Those Who Excoriate Sitting Judge - (13 Aug 2015)

Madras High Court has ordered police to find out people who condemned sitting judge of court by printing pamphlet in name of Tamil Nadu Private School Teachers and Employees Association (TNPSTEA) for allegedly refusing to pass interim orders in case filed by a headmistress based in Sivakasi.

Tags : MADRAS HIGH COURT  TAMIL NADU PRIVATE SCHOOL TEACHERS AND EMPLOYEES ASSOCIATION (TNPSTEA)  

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