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Supreme Court Grants Relief to Bihar Woman, who Missed Police Test Over Pregnancy - (07 Oct 2019)

SERVICE

Supreme Court has granted relief to a woman seeking to participate in a physical evaluation test for employment in Bihar Police as she could not attend the test owing to her pregnancy. The Court has also directed the Bihar Police Subordinate Service Commission to conduct the physical tests for those women who could not attend the physical tests for the same reason. The has observed that women candidates should not suffer a handicap on account of pregnancy.

Tags : SUPREME COURT   PREGNANCY  

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