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Supreme Court Issues Notice to CBI on Chidambaram's Bail Plea - (07 Oct 2019)

CRIMINAL

Supreme Court has issued notice to Central Bureau of Investigation CBI, asking it to respond on former finance minister P Chidambaram's plea seeking bail in the INX Media corruption case. The Court asked Solicitor General appearing for the CBI, to file its reply and posted the matter for hearing on October 15.

Tags : SUPREME COURT   CHIDAMBARAM  

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