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Madhya Pradesh HC Grants Bail to Ex-MP Minister in Vyapam Scam - (21 Dec 2015)

Madhya Pradesh High Court has granted bail to former state minister Laxmikant Sharma, an accused in 2012 scam of police constable recruitment examination, conducted by Vyapam (MP Vyavsayik Pariksha Mandal).

Tags : MADHYA PRADESH HIGH COURT   LAXMIKANT SHARMA   VYAPAM SCAM  

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