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Madhya Pradesh High Court to Minister: Upload Clippings of Public Apology on YouTube - (07 Oct 2019)

CIVIL

Madhya Pradesh High Court has directed State Minister Lakhan Ghanghoria to upload on YouTube video clippings of his public rallies in which he apologised for a statement made earlier against an court ruling. The Court issued the directive in furtherance of an earlier order asking Ghanghoria, State Minister for Social Justice, Disabled and Scheduled Caste Welfare, to publicly apologise.

Tags : MADHYA PRADESH HIGH COURT   YOU TUBE  

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