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Chhattisgarh High Court Stays State Govt's Decision to Raise OBC Quota - (07 Oct 2019)

CIVIL

Chhattisgarh High Court has stayed the State Government's decision to enhance the OBC quota in educational institutions and government jobs from 14 per cent to 27 per cent.

Tags : CHHATTISGARH HIGH COURT   OBC QUOTA  

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