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Supreme Court Pulls Up Delhi, Centre for ‘Sorry State of Affairs’ - (07 Oct 2019)

CIVIL

Supreme Court has while expressing deep anguish over the authorities in Delhi, including the Centre and the AAP Government, fighting with each other without caring about the welfare of the capital’s residents observed that it is a “very sorry state of affairs” which cannot be allowed to go on.

Tags : NGT   WATER ACCOUNTS  

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