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MACT Orders Rs 1 Crore Payout to Family of Mumbai Man Killed by Bike - (07 Oct 2019)

MOTOR VEHICLES

Motor Accident Claims Tribunal (MACT) has ordered an insurance company to pay a total compensation of around Rs 1 crore (including interest) to the family of a 48-year-old BMC ambulance driver who died after a speeding 18-year-old biker, riding without licence, rammed into him while he was crossing the road at Nagpada in the year 2013. The victim earned a monthly salary of Rs 68,000 at the time of his death.

Tags : MACT   1 CRORE  

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