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Aarey Forest: Bombay High Court Refuses Stay on Felling of Trees - (07 Oct 2019)

ENVIRONMENT

Bombay High Court has dismissed the application moved by environmental activists seeking a stay on the felling of trees at Aarey Colony. The State Government is looking to construct a shed at the site for its ongoing metro project.

Tags : BOMBAY HIGH COURT   AAREY FOREST  

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