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Punjab and Haryana High Court Confirms KU Decision to Cancel Admissions of Ineligible StudentsPunjab - (21 Dec 2015)

Punjab and Haryana High Court has upheld Kurukshetra University’s (KU) decision to cancel admissions of ineligible students, who passed qualifying examinations through distant mode from the Eastern Institute for Integrated Learning in Management (EIILM) University, Sikkim.

Tags : PUNJAB AND HARYANA HIGH COURT   KURUKSHETRA UNIVERSITY  

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