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RBI Enhances PMC Bank Depositors Withdrawal Limit to Rs 25,000 - (04 Oct 2019)

BANKING

Reserve Bank of India has enhanced the withdrawal limits for depositors of the scam-hit Punjab & Maharashtra Cooperative Bank (PMC) to Rs 25,000 from Rs 10,000 per account over the next six months.

Tags : RBI   WITHDRAWAL LIMIT  

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