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Supreme Court Affirms Death Sentence Awarded to Man for Raping, Murdering 2 Year Old Girl - (04 Oct 2019)

CRIMINAL

Supreme Court has upheld the death sentence awarded to a man for raping and murdering a two-year-old girl in 2012 saying he had no control over his "carnal desires" and surpassed all natural, social and legal limits just to satiate his sexual hunger.

Tags : SUPREME COURT   DEATH SENTENCE  

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