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Chhattisgarh High Court Grants Bail to Amit Jogi in Poll Affidavit 'Cheating' Case - (04 Oct 2019)

CRIMINAL

Chhattisgarh High Court has granted bail to former MLA and Janata Congress Chhattisgarh (J) state chief Amit Jogi, arrested last month for allegedly giving false information in an affidavit submitted by him during the 2013 State Assembly Election.

Tags : CHHATTISGARH HIGH COURT   BAIL  

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