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Madras High Court Allows Welcome Banners to be Put Up for Modi-Xi Summit - (04 Oct 2019)

CIVIL

Madras High Court has permitted the State Government to erect banners from the Chennai airport till Mahabalipuram town (60kms away) to welcome Prime Minister Narendra Modi and Chinese President Xi Jinping who will have an informal summit in the town. The Court stated that permission was not required as the ban on flex banners was applicable only to political parties, while also making it clear that the banners must be erected in a manner that does not cause inconvenience to the public.

Tags : MADRAS HIGH COURT   BANNERS  

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