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SAT Dismisses Gautam Thapar's Appeal Against SEBI Order - (03 Oct 2019)

CAPITAL MARKET

Securities Appellate Tribunal (SAT) has dismissed an appeal filed by CG Power’s ex- chairman Gautam Thapar, its former directors and Avantha Holdings against an order by market regulator SEBI barring them from accessing the securities market alleging fraudulent transfer of funds from the company.

Tags : SAT   GAUTAM THAPAR  

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