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Madras High Court Directs State Govt to Spell Out Control Measures Against Dengue - (03 Oct 2019)

CIVIL

Madras High Court has directed the State Government as well as Greater Chennai Corporation to file a status report on the steps taken to control the spread of dengue in the State. The Court order came after a public interest litigation petition, which also sought Rs 10 lakh for the families of the deceased, was filed.

Tags : MADRAS HIGH COURT   DENGUE  

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