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Apex Court Directs CPCB to Provide Information About Status of Pollution in Yamuna at Mathura - (03 Oct 2019)

ENVIRONMENT

Apex Court has directed the Central Pollution Control Board (CPCB) to depute an official to file a report on the status of pollution in the Yamuna river at Mathura and the steps required for cleaning it. The Court asked the apex pollution monitoring body to submit a report containing suggestions within six weeks.

Tags : APEX COURT   YAMUNA  

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