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UK High Court Rejects Pakistan's Claim Over Nizam of Hyderabad's Funds - (03 Oct 2019)

CIVIL

United Kingdom High Court has ruled in favour of India and rejected Pakistan's claim over funds belonging to the late seventh Nizam of Hyderabad at the time of Partition in 1947 and now worth around 35 million pounds.

Tags : UK HIGH COURT   NIZAM  

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