Supreme Court: Army Must Prove Disability Was Unrelated to Service to Deny Pension  ||  SC: Grant of Fishing Rights by Deed is a Transfer of Immovable Property, Qualifies as Lease  ||  Gujarat HC: Waqf Board Inquiry into Religious Character Not Barred by Places of Worship Act  ||  Gauhati HC Rejects Failed Candidates’ Challenge to Law Officers’ Appointment Procedures  ||  Kerala HC Grants Pre-Arrest Bail to Woman Accused of Throwing Newborn, Cites Lack of Intent  ||  P&H HC Quashes Case, Holds 'Heart Lung Pack' was not a Notified Drug in 2010  ||  Kerala HC: Illegal Arrest Entitles Accused to Release, Not Bail  ||  Allahabad HC Explains: Does Conversion Automatically Strip a Person of Scheduled Tribe Status?  ||  Delhi HC Rejects Vimal Elaichi Plea against FDA Notice to Shah Rukh Khan, Ajay Devgn, Tiger Shroff  ||  Calcutta HC Upholds Jail Term for Owner Over Unauthorised Construction under Roof-Repair Permit    

NGT Directs Punjab, Haryana Govts to Keep Daily Tabs on Farm Fires - (03 Oct 2019)

ENVIRONMENT

National Green Tribunal (NGT) has directed the Governments of Delhi and Punjab, Haryana and Uttar Pradesh to set up special cells to monitor pollution caused by burning of paddy straw burning. The Tribunal said the problem of air pollution caused by burning of crop residue cannot be dealt with, unless effective measures are adopted.

Tags : NGT   FARM FIRES  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved