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Kerala High Court Orders CBI to Probe Periye Twin Murder Case - (01 Oct 2019)

CRIMINAL

Kerala High Court has ordered a Central Bureau of Investigation (CBI) probe into the murder of Youth Congress workers Kripesh and Sarath Lal at Kallyot, near Periye, in Kasaragod on February 17.The Court issued the directive, allowing a petition filed by the parents of the slain youths.

Tags : KERALA HIGH COURT   CBI  

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