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Delhi HC Directs Facebook, Google to Take Down Posts Alleging Sexual Harassment by Subodh Gupta - (01 Oct 2019)

MEDIA AND COMMUNICATION

Delhi High Court has passed an ex-parte order and directed Facebook, Instagram and Google to take down posts containing sexual harassment accusations against leading contemporary artist Subodh Gupta. These allegations were published by an un-named co-worker on an anonymous Instagram page.

Tags : DELHI HC   GOOGLE  

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