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NGT Directs DJB to Restrain ''Bad Odour'' Coming from Kondli STP - (01 Oct 2019)

ENVIRONMENT

National Green Tribunal has directed the Delhi Jal Board (DJB) to take steps to control "bad odour" coming from a sewage treatment plant (STP) in Kondli. The Tribunal noted the report filed by the Delhi Pollution Control Committee and the DJB which said that laboratory analysis of the water samples collected at the outlet was not meeting the prescribed standards.

Tags : NGT   KONDLI  

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