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Supreme Court Seeks Reply on Stickers for Vehicles Specifying Fuel - (01 Oct 2019)

ENVIRONMENT

Supreme Court has sought reply from Delhi, UP, Haryana and Rajasthan Governments on the Environment Pollution (Prevention and Control) Authority's plea seeking a direction to implement the Apex Court's order to use colour-coded stickers to identify nature of fuel used by vehicles plying in the National Capital Region.

Tags : SUPREME COURT   STICKERS   VEHICLES  

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