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Delhi High Court Refuses to Stay Disqualification of Ex-AAP MLAs - (01 Oct 2019)

ELECTION

Delhi High Court has refused to stay Delhi Assembly Speaker's decision to disqualify ex-Aam Aadmi Party MLAs Anil Bajpai and Devinder Sehrawat under the anti-defection law. The Court while declining to grant an interim relief issued notices to the office of Assembly Speaker Ram Niwas Goel, the Election Commission and AAP MLA Saurabh Bhardwaj who had sought the disqualification of the two for having participated in BJP events.

Tags : DELHI HIGH COURT   DISQUALIFICATION  

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