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Supreme Court Declines to Entertain Vaiko's Plea on Farooq Abdullah's Detention Order - (30 Sep 2019)

CRIMINAL

Supreme Court has declined to pass any order on the issue of detention of former J&K chief minister Farooq Abdullah under the Public Safety Act. The Court said the detention order will have to be challenged before an appropriate forum.

Tags : SUPREME COURT   FAROOQ ABDULLAH  

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